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Akhil Bhartiya Swatantra Senani ... vs State Of U.P. And Another
2017 Latest Caselaw 2441 ALL

Citation : 2017 Latest Caselaw 2441 ALL
Judgement Date : 17 July, 2017

Allahabad High Court
Akhil Bhartiya Swatantra Senani ... vs State Of U.P. And Another on 17 July, 2017
Bench: Arun Tandon, Ritu Raj Awasthi



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 10
 

 
Case :- PUBLIC INTEREST LITIGATION (PIL) No. - 39724 of 2011
 

 
Petitioner :- Akhil Bhartiya Swatantra Senani Evam Senani Vansaj Utthan
 
Respondent :- State Of U.P. And Another
 
Counsel for Petitioner :- Dinesh Kumar Misra
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Arun Tandon,J.

Hon'ble Ritu Raj Awasthi,J.

Passed over on the illness slip of Sri Dinesh Kumar Misra, counsel for the petitioner.

List on 25th July, 2017 peremptorily.

Order Date :- 17.7.2017

Arjun/-

 

 

 
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