U.P.Rajya Bhumi Vikas Bank vs U.P.Rajya Sahkari Krishi Evam ...
2017 Latest Caselaw 2440 ALL

Citation : 2017 Latest Caselaw 2440 ALL
Judgement Date : 17 July, 2017

Allahabad High Court

U.P.Rajya Bhumi Vikas Bank vs U.P.Rajya Sahkari Krishi Evam ... on 17 July, 2017

Bench: Vivek Chaudhary




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 19
 

 
Case :- SERVICE SINGLE No. - 6031 of 1992
 

 
Petitioner :- U.P.Rajya Bhumi Vikas Bank
 
Respondent :- U.P.Rajya Sahkari Krishi Evam Gramya Vikas Bank
 
Counsel for Petitioner :- B.S. Rawat,Apoorva Tewari,Bharat Singh,P.L. Misra
 
Counsel for Respondent :- N.N. Jaiswal,Amit Bose,C S C
 

 
Hon'ble Vivek Chaudhary,J.

On request of learned counsel for petitioner, put up on 18.07.2017. No further adjournment shall be given.

Order Date :- 17.7.2017

psd

(Vivek Chaudhary,J.)

Download the LatestLaws.com Mobile App