Baba Sachchidanand Das And ... vs State Of U.P. And Others
2017 Latest Caselaw 2438 ALL

Citation : 2017 Latest Caselaw 2438 ALL
Judgement Date : 17 July, 2017

Allahabad High Court

Baba Sachchidanand Das And ... vs State Of U.P. And Others on 17 July, 2017

Bench: Arun Tandon, Ritu Raj Awasthi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 10
 

 
Case :- PUBLIC INTEREST LITIGATION (PIL) No. - 30887 of 2011
 

 
Petitioner :- Baba Sachchidanand Das And Another
 
Respondent :- State Of U.P. And Others
 
Counsel for Petitioner :- Ashok Kumar Pandey,Abhishek Tiwari
 
Counsel for Respondent :- C.S.C.,A.K. Pandey,Ajay Shankar,Anay Kumar Srivastava
 

 
Hon'ble Arun Tandon,J.

Hon'ble Ritu Raj Awasthi,J.

Passed over on the illness slip of Sri A.K.Srivastava, counsel for the respondents.

List on 25th July, 2017 peremptorily.

Order Date :- 17.7.2017

Arjun/-

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