Rajendra Prasad Singh vs State Of U.P. And Others
2017 Latest Caselaw 2437 ALL

Citation : 2017 Latest Caselaw 2437 ALL
Judgement Date : 17 July, 2017

Allahabad High Court

Rajendra Prasad Singh vs State Of U.P. And Others on 17 July, 2017

Bench: Vivek Chaudhary




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 19
 

 
Case :- SERVICE SINGLE No. - 3946 of 1992
 

 
Petitioner :- Rajendra Prasad Singh
 
Respondent :- State Of U.P. And Others
 
Counsel for Petitioner :- D.C.Mukherjee,Nagendra B. Singh
 
Counsel for Respondent :- C.S.C.,J.K.Chakrabarty,P.K.Khare,R.K.Sinha
 

 
Hon'ble Vivek Chaudhary,J.

Learned counsel for petitioner has sent slip that he is out of station today. Accordingly, the case is adjourned for today.

Put up on 18.07.2017.

Order Date :- 17.7.2017

psd

(Vivek Chaudhary,J.)

Download the LatestLaws.com Mobile App