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Ranjit Singh vs U.P.State Road Transport ...
2017 Latest Caselaw 2436 ALL

Citation : 2017 Latest Caselaw 2436 ALL
Judgement Date : 17 July, 2017

Allahabad High Court
Ranjit Singh vs U.P.State Road Transport ... on 17 July, 2017
Bench: Vivek Chaudhary



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 19
 

 
Case :- SERVICE SINGLE No. - 5896 of 1992
 

 
Petitioner :- Ranjit Singh
 
Respondent :- U.P.State Road Transport Corpn.Thru M.D.And Ors
 
Counsel for Petitioner :- I.H.Farooqui,Dharmendra Kumar Singh,G.K.Pandey,Raj Priya Srivastava,S.K.Dixit
 
Counsel for Respondent :- Anuj Kudesia
 

 
Hon'ble Vivek Chaudhary,J.

Put up on 18.07.2017.

Order Date :- 17.7.2017

psd

(Vivek Chaudhary,J.)

 

 

 
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