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Ashutosh Mishra vs State Of U.P.Through Ts ...
2017 Latest Caselaw 2435 ALL

Citation : 2017 Latest Caselaw 2435 ALL
Judgement Date : 17 July, 2017

Allahabad High Court
Ashutosh Mishra vs State Of U.P.Through Ts ... on 17 July, 2017
Bench: Vivek Chaudhary



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 19
 

 
Case :- SERVICE SINGLE No. - 565 of 2001
 

 
Petitioner :- Ashutosh Mishra
 
Respondent :- State Of U.P.Through Ts Secy,Secondary Education,U.P.Civil
 
Counsel for Petitioner :- Pt. S. Chandra
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Vivek Chaudhary,J.

List along with Special Appeal No. 306 of 2012.

Order Date :- 17.7.2017

psd

(Vivek Chaudhary,J.)

 

 

 
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