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P.R.S.Verma,Technician,Surgery,Gandhi ... vs Chief Medical ...
2017 Latest Caselaw 2430 ALL

Citation : 2017 Latest Caselaw 2430 ALL
Judgement Date : 17 July, 2017

Allahabad High Court
P.R.S.Verma,Technician,Surgery,Gandhi ... vs Chief Medical ... on 17 July, 2017
Bench: Vivek Chaudhary



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 19
 

 
Case :- SERVICE SINGLE No. - 5426 of 1992
 

 
Petitioner :- P.R.S.Verma,Technician,Surgery,Gandhi Memorial & Associated
 
Respondent :- Chief Medical Superintendent,Gandhi Memorial & Associated
 
Counsel for Petitioner :- Harguru Charan,Shiwa Kant Tiwari
 
Counsel for Respondent :- C.S.C.,Krishna Chandra
 

 
Hon'ble Vivek Chaudhary,J.

On request of learned counsel for petitioner, put up on 19.07.2017.

Order Date :- 17.7.2017

psd

(Vivek Chaudhary,J.)

 

 

 
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