Shyam Narain Dubey vs The Secy., Irrigation Deptt. & ...
2017 Latest Caselaw 2429 ALL

Citation : 2017 Latest Caselaw 2429 ALL
Judgement Date : 17 July, 2017

Allahabad High Court

Shyam Narain Dubey vs The Secy., Irrigation Deptt. & ... on 17 July, 2017

Bench: Vivek Chaudhary




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 19
 

 
Case :- SERVICE SINGLE No. - 5019 of 1992
 

 
Petitioner :- Shyam Narain Dubey
 
Respondent :- The Secy., Irrigation Deptt. & Others
 
Counsel for Petitioner :- V.P.Nagaur
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Vivek Chaudhary,J.

Case is called out in the revised list. No one is present on behalf of petitioner to press this writ petition.

Perused the record. There is no force in the present writ petition.

Accordingly, this writ petition is dismissed.

Order Date :- 17.7.2017

psd

(Vivek Chaudhary,J.)

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