Desh Raj & Anr. vs State Of U.P.,
2017 Latest Caselaw 2402 ALL

Citation : 2017 Latest Caselaw 2402 ALL
Judgement Date : 14 July, 2017

Allahabad High Court

Desh Raj & Anr. vs State Of U.P., on 14 July, 2017

Bench: Rekha Dikshit




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 28
 

 
Case :- CRIMINAL APPEAL No. - 1044 of 2011
 

 
Appellant :- Desh Raj & Anr.
 
Respondent :- State Of U.P.,
 
Counsel for Appellant :- Firoz Ahmad Khan
 
Counsel for Respondent :- G.A.,Jaleel Ahmad
 

 
Hon'ble Mrs. Rekha Dikshit,J.

List has been revised. Sri Dharmendra Singh, learned AGA for the State is present.

On the request of Sri Firoz Ahmad Khan, learned counsel for the appellants, list on 27.7.2017.

Order Date :- 14.7.2017

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