Narendra & Others vs State Of U.P.,
2017 Latest Caselaw 2401 ALL

Citation : 2017 Latest Caselaw 2401 ALL
Judgement Date : 14 July, 2017

Allahabad High Court

Narendra & Others vs State Of U.P., on 14 July, 2017

Bench: Rekha Dikshit




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 28
 

 
Case :- CRIMINAL APPEAL No. - 1027 of 2011
 

 
Appellant :- Narendra & Others
 
Respondent :- State Of U.P.,
 
Counsel for Appellant :- D.R. Singh Yadav
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Mrs. Rekha Dikshit,J.

List has been revised. Sri Dharmendra Singh, learned AGA for the State is present.

On the request of Sri D.R.Singh, learned counsel for the appellant, list after two weeks.

Order Date :- 14.7.2017

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