Raj Kumar @ Asloo vs State Of U.P.,
2017 Latest Caselaw 2397 ALL

Citation : 2017 Latest Caselaw 2397 ALL
Judgement Date : 14 July, 2017

Allahabad High Court

Raj Kumar @ Asloo vs State Of U.P., on 14 July, 2017

Bench: Rekha Dikshit




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 28
 

 
Case :- CRIMINAL APPEAL No. - 1021 of 2011
 

 
Appellant :- Raj Kumar @ Asloo
 
Respondent :- State Of U.P.,
 
Counsel for Appellant :- A.K. Awasthi
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Mrs. Rekha Dikshit,J.

On the request of Sri A.K. Awasthi, learned counsel for the appellant,list after two weeks.

Order Date :- 14.7.2017

Download the LatestLaws.com Mobile App