Ravi Shankar & Another vs State
2017 Latest Caselaw 2395 ALL

Citation : 2017 Latest Caselaw 2395 ALL
Judgement Date : 14 July, 2017

Allahabad High Court

Ravi Shankar & Another vs State on 14 July, 2017

Bench: Ravindra Nath Mishra-Ii




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 25
 

 
Case :- CRIMINAL APPEAL No. - 187 of 1993
 

 
Appellant :- Ravi Shankar & Another
 
Respondent :- State
 
Counsel for Appellant :- J.N. Chaudhary,Alok Singh,Mohd Altaf Mansoor,Prince Lenin,Sri Rishad Murtaza,Sri Shamim Raza
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Ravindra Nath Mishra-II,J.

1. It has been informed by learned counsel for appellant that Sri Ravi Shankar, appellant has died three days before.

2. Call for the report from concerned Chief Judicial Magistrate.

3. List in last week of August, 2017.

Order Date :- 14.7.2017

Pachhere/-

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