Ram Pal vs State Of U.P.
2017 Latest Caselaw 2394 ALL

Citation : 2017 Latest Caselaw 2394 ALL
Judgement Date : 14 July, 2017

Allahabad High Court

Ram Pal vs State Of U.P. on 14 July, 2017

Bench: Ravindra Nath Mishra-Ii




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 25
 

 
Case :- CRIMINAL APPEAL No. - 49 of 1992
 

 
Appellant :- Ram Pal
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- S.C.Bajpai,Kuldeep Bajpai,P.K.Srivastava,Pooja Singh,Rajiu Raman Srivastava,Rajiva Dubey,Ratnesh Aginohtri,V. Mohan
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Ravindra Nath Mishra-II,J.

1. Sri Ratnesh Agniohtri, learned counsel for appellant has sought adjournment on the ground of his illness.

2. Passed over for the day.

3. List in the next cause list.

Order Date :- 14.7.2017

Pachhere/-

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