Ram Teerath Pandey And Ors vs State Of U.P. Through Secy. ...
2017 Latest Caselaw 2386 ALL

Citation : 2017 Latest Caselaw 2386 ALL
Judgement Date : 14 July, 2017

Allahabad High Court

Ram Teerath Pandey And Ors vs State Of U.P. Through Secy. ... on 14 July, 2017

Bench: Vivek Chaudhary




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 19
 

 
Case :- SERVICE SINGLE No. - 2846 of 1992
 

 
Petitioner :- Ram Teerath Pandey And Ors
 
Respondent :- State Of U.P. Through Secy. Secondary Education Lko And Ors
 
Counsel for Petitioner :- Jagdish Singh,Aditya Tiwari,C.B. Chaubey
 
Counsel for Respondent :- J.C. Srivastava,J C Srivastava,S.P.Singh,Shobh Nath Pandey
 

 
Hon'ble Vivek Chaudhary,J.

Put up on 18.07.2017.

Order Date :- 14.7.2017

psd

(Vivek Chaudhary,J.)

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