Kallu @ Kariya vs State Of U.P.
2017 Latest Caselaw 2384 ALL

Citation : 2017 Latest Caselaw 2384 ALL
Judgement Date : 14 July, 2017

Allahabad High Court

Kallu @ Kariya vs State Of U.P. on 14 July, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 48
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 993 of 2016
 

 
Applicant :- Kallu @ Kariya
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Mahendra Kumar Yadav,Ashwini Kumar Awasthi,Manish Tiwary
 
Counsel for Opposite Party :- G.A.,Pawan Kumar Yadav
 

 
Hon'ble Bachchoo Lal,J.

At the request of learned counsel for the applicant, list in the next cause list.

Order Date :- 14.7.2017

Gss

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