Sachichidanand Alias Mirdangi vs State Of U.P. And Others
2017 Latest Caselaw 2382 ALL

Citation : 2017 Latest Caselaw 2382 ALL
Judgement Date : 14 July, 2017

Allahabad High Court

Sachichidanand Alias Mirdangi vs State Of U.P. And Others on 14 July, 2017

Bench: Ifaqat Ali Khan




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 56
 

 
Case :- APPLICATION U/S 482 No. - 2016 of 2006
 

 
Applicant :- Sachichidanand Alias Mirdangi
 
Opposite Party :- State Of U.P. And Others
 
Counsel for Applicant :- Satyendra Singh,N.K.S. Yadav
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Ifaqat Ali Khan,J.

List revised.

None is present to press this application. Learned A.G.A. is present.

The application is dismissed in default.

Interim order, if any, stands vacated.

Order Date :- 14.7.2017

Swati

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