Pradeep Kumar & Another vs State Of U.P. & Another
2017 Latest Caselaw 2381 ALL

Citation : 2017 Latest Caselaw 2381 ALL
Judgement Date : 14 July, 2017

Allahabad High Court

Pradeep Kumar & Another vs State Of U.P. & Another on 14 July, 2017

Bench: Ifaqat Ali Khan




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 56
 

 
Case :- APPLICATION U/S 482 No. - 1643 of 2006
 

 
Applicant :- Pradeep Kumar & Another
 
Opposite Party :- State Of U.P. & Another
 
Counsel for Applicant :- Rakesh Prasad,R.C. Yadav
 
Counsel for Opposite Party :- Govt. Advocate,Ajay Yadav,I.N. Singh,Sudeep Dwivedi
 

 
Hon'ble Ifaqat Ali Khan,J.

List revised.

Sri Ajay Yadav, and Sri Sudeep Dwivedi are present on behalf of learned counsel for the respondents.

None is present on behalf of applicant.

This application is dismissed in default of applicant.

Interim order, if any, stands vacated.

Order Date :- 14.7.2017

Swati

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