Arun Kumar Pandey vs District Inspector Of Schools
2017 Latest Caselaw 2380 ALL

Citation : 2017 Latest Caselaw 2380 ALL
Judgement Date : 14 July, 2017

Allahabad High Court

Arun Kumar Pandey vs District Inspector Of Schools on 14 July, 2017

Bench: Vivek Chaudhary




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 19
 

 
Case :- SERVICE SINGLE No. - 4516 of 1999
 

 
Petitioner :- Arun Kumar Pandey
 
Respondent :- District Inspector Of Schools
 
Counsel for Petitioner :- H.S.Sahai,Pt. S. Chandra,Suresh Chandra Goswami,U S Sahai
 
Counsel for Respondent :- C.S.C.,Ram Harakh
 

 
Hon'ble Vivek Chaudhary,J.

Connect with Writ Petition No. 7387 (S/S) of 2005 and put up on 17.07.2017 along with record of writ petition no. 7387 (S/S) of 2005.

Order Date :- 14.7.2017

psd

(Vivek Chaudhary,J.)

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