State Of U.P Thru Collector ... vs A.D.J Court No. 4 Faizabad & Ors ...
2017 Latest Caselaw 2379 ALL

Citation : 2017 Latest Caselaw 2379 ALL
Judgement Date : 14 July, 2017

Allahabad High Court

State Of U.P Thru Collector ... vs A.D.J Court No. 4 Faizabad & Ors ... on 14 July, 2017

Bench: Vivek Chaudhary




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 19
 

 
Case :- MISC. SINGLE No. - 16708 of 2016
 

 
Petitioner :- State Of U.P Thru Collector Faizabad & Ors
 
Respondent :- A.D.J Court No. 4 Faizabad & Ors (Order 39 Rule 1 & 2)
 
Counsel for Petitioner :- C.S.C
 
Counsel for Respondent :- Azad Khan
 

 
Hon'ble Vivek Chaudhary,J.

On the request of learned counsel for respondent the case is passed over for today.

List in the next cause list.

Order Date :- 14.7.2017

psd

(Vivek Chaudhary,J.)

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