Smt. Vimla Rai & Another vs State Of U.P. & Another
2017 Latest Caselaw 2370 ALL

Citation : 2017 Latest Caselaw 2370 ALL
Judgement Date : 14 July, 2017

Allahabad High Court

Smt. Vimla Rai & Another vs State Of U.P. & Another on 14 July, 2017

Bench: Ifaqat Ali Khan




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 56
 

 
Case :- APPLICATION U/S 482 No. - 1843 of 2006
 

 
Applicant :- Smt. Vimla Rai & Another
 
Opposite Party :- State Of U.P. & Another
 
Counsel for Applicant :- Hridai Narayan Sharma
 
Counsel for Opposite Party :- Govt. Advocate,A.P. Singh
 

 
Hon'ble Ifaqat Ali Khan,J.

List revised.

None is present to press this application. Learned A.G.A. is present.

The application is dismissed in default.

Interim order, if any, stands vacated.

Order Date :- 14.7.2017

Swati

Download the LatestLaws.com Mobile App