Citation : 2017 Latest Caselaw 2362 ALL
Judgement Date : 14 July, 2017
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 48 Case :- APPLICATION U/S 482 No. - 19126 of 2017 Applicant :- Smt. Taravati And 5 Others Opposite Party :- State Of U.P. And Another Counsel for Applicant :- Dharmendra Dhar Dubey Counsel for Opposite Party :- G.A. Hon'ble Bachchoo Lal,J.
At the request of learned counsel for the applicants, put up on 2.8.2017 as unlisted.
In the meantime, learned counsel for the applicants may file a supplementary affidavit annexing certain documents.
Order Date :- 14.7.2017
Gss
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