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U.P. State Road Transport ... vs Shravan Kumar Gupta & Others
2017 Latest Caselaw 2351 ALL

Citation : 2017 Latest Caselaw 2351 ALL
Judgement Date : 13 July, 2017

Allahabad High Court
U.P. State Road Transport ... vs Shravan Kumar Gupta & Others on 13 July, 2017
Bench: Bharati Sapru, Mahboob Ali



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- FIRST APPEAL FROM ORDER No. - 1836 of 2017
 

 
Appellant :- U.P. State Road Transport Corporation Thru' Regional Manager
 
Respondent :- Shravan Kumar Gupta & Others
 
Counsel for Appellant :- Shashank Shekhar Singh,Dinkar Mani Tripathi
 

 
Hon'ble Bharati Sapru,J.

Hon'ble Mahboob Ali,J.

List in the next cause list showing the name of Shri R.C. Singh and Amresh Sinha as learned counsel for the respondents.

Order Date :- 13.7.2017

pks

 

 

 
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