Sunita Devi & Others vs Shiva Kant Dwivedi & Another
2017 Latest Caselaw 2347 ALL

Citation : 2017 Latest Caselaw 2347 ALL
Judgement Date : 13 July, 2017

Allahabad High Court

Sunita Devi & Others vs Shiva Kant Dwivedi & Another on 13 July, 2017

Bench: Bharati Sapru, Mahboob Ali




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- FIRST APPEAL FROM ORDER No. - 1821 of 2017
 

 
Appellant :- Sunita Devi & Others
 
Respondent :- Shiva Kant Dwivedi & Another
 
Counsel for Appellant :- Ram Singh
 

 
Hon'ble Bharati Sapru,J.

Hon'ble Mahboob Ali,J.

Issue notice to the respondents by RPAD returnable at an early date fixing 06.09.2017.

Steps be taken within a week.

Order Date :- 13.7.2017

pks

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