Smt. Rabiya Khatoon & Others vs Sunil Dwivedi & Others
2017 Latest Caselaw 2341 ALL

Citation : 2017 Latest Caselaw 2341 ALL
Judgement Date : 13 July, 2017

Allahabad High Court

Smt. Rabiya Khatoon & Others vs Sunil Dwivedi & Others on 13 July, 2017

Bench: Bharati Sapru, Mahboob Ali




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- FIRST APPEAL FROM ORDER No. - 1919 of 2017
 

 
Appellant :- Smt. Rabiya Khatoon & Others
 
Respondent :- Sunil Dwivedi & Others
 
Counsel for Appellant :- Ram Singh
 

 
Hon'ble Bharati Sapru,J.

Hon'ble Mahboob Ali,J.

Fresh Steps may be taken by RPAD within next two weeks.

Order Date :- 13.7.2017

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