Jaleel Ahmad vs State Of U.P.
2017 Latest Caselaw 2334 ALL

Citation : 2017 Latest Caselaw 2334 ALL
Judgement Date : 13 July, 2017

Allahabad High Court

Jaleel Ahmad vs State Of U.P. on 13 July, 2017

Bench: Rekha Dikshit




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 28
 

 
Case :- CRIMINAL APPEAL No. - 632 of 2011
 

 
Appellant :- Jaleel Ahmad
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Jail Appeal,Prashant Singh Atal
 

 
Hon'ble Mrs. Rekha Dikshit,J.

Case called out in the revised list. Learned AGA for the State is present.

Let a fresh report be called for from the Jail Supdt., Balrampur in this appeal.

List after three weeks.

Order Date :-

13.7.2017

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