Prem Bahadur vs State Of U.P.
2017 Latest Caselaw 2333 ALL

Citation : 2017 Latest Caselaw 2333 ALL
Judgement Date : 13 July, 2017

Allahabad High Court

Prem Bahadur vs State Of U.P. on 13 July, 2017

Bench: Rekha Dikshit




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 28
 

 
Case :- CRIMINAL APPEAL No. - 69 of 2011
 

 
Appellant :- Prem Bahadur
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- G.A. (Jail Apeeal),Piyush Kumar Singh
 

 
Hon'ble Mrs. Rekha Dikshit,J.

List has been revised. Learned AGA for the State is present.

As prayed by the learned AGA, list after two weeks.

Order Date :- 13.7.2017

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