Brajesh & Another vs State Of U.P.
2017 Latest Caselaw 2332 ALL

Citation : 2017 Latest Caselaw 2332 ALL
Judgement Date : 13 July, 2017

Allahabad High Court

Brajesh & Another vs State Of U.P. on 13 July, 2017

Bench: Rekha Dikshit




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 28
 

 
Case :- CRIMINAL APPEAL No. - 565 of 2011
 

 
Appellant :- Brajesh & Another
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Satyendra Kumar Awasthi,Avinash Tiwari,Bhanu Pratap Singh,Harish Chandra,Y N Pandey
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Mrs. Rekha Dikshit,J.

Passed over on the illness slip of Sri Avinash Tiwari, learned counsel for the appellants. Learned AGA for the State is present.

List in the next cause list.

Order Date :- 13.7.2017

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