Raju @ Goldi vs State Of U.P.
2017 Latest Caselaw 2327 ALL

Citation : 2017 Latest Caselaw 2327 ALL
Judgement Date : 13 July, 2017

Allahabad High Court

Raju @ Goldi vs State Of U.P. on 13 July, 2017

Bench: Rekha Dikshit




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 28
 

 
Case :- CRIMINAL APPEAL No. - 67 of 2011
 

 
Appellant :- Raju @ Goldi
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- G.A. (Jail Apeeal),Shahid Kamal Siddique
 
Counsel for Respondent :- Rohit Singh Parmar
 

 
Hon'ble Mrs. Rekha Dikshit,J.

List has been revised.

Learned AGA for the State is present. Amicus curaie is not present to argue the appeal.

List after two weeks.

Order Date :- 13.7.2017

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