Ram Meet vs State Of U.P.
2017 Latest Caselaw 2326 ALL

Citation : 2017 Latest Caselaw 2326 ALL
Judgement Date : 13 July, 2017

Allahabad High Court

Ram Meet vs State Of U.P. on 13 July, 2017

Bench: Rekha Dikshit




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 28
 

 
Case :- CRIMINAL APPEAL No. - 1301 of 2011
 

 
Appellant :- Ram Meet
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Pankaj Verma
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Mrs. Rekha Dikshit,J.

List has been revised. Learned AGA for the State is present.

Passed over on the illness slip of Sri Pankaj Verma, learned counsel fro the appellant.

List in the next cause list.

Order Date :- 13.7.2017

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