Radhey Shyam Yadav & Others vs State Of U.P.
2017 Latest Caselaw 2325 ALL

Citation : 2017 Latest Caselaw 2325 ALL
Judgement Date : 13 July, 2017

Allahabad High Court

Radhey Shyam Yadav & Others vs State Of U.P. on 13 July, 2017

Bench: Rekha Dikshit




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 28
 

 
Case :- CRIMINAL APPEAL No. - 1635 of 2011
 

 
Appellant :- Radhey Shyam Yadav & Others
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Suresh Chandra Srivastava
 
Counsel for Respondent :- G.A.
 

 
Hon'ble Mrs. Rekha Dikshit,J.

List has been revised. Learned AGA for the State is present.

On the request of Sri S.C.Srivastavva, learned counsel for the appellant list after three weeks.

Order Date :- 13.7.2017

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