State Of U.P. vs Nand Kishore & Ors.
2017 Latest Caselaw 2322 ALL

Citation : 2017 Latest Caselaw 2322 ALL
Judgement Date : 13 July, 2017

Allahabad High Court

State Of U.P. vs Nand Kishore & Ors. on 13 July, 2017

Bench: Rekha Dikshit




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 28
 

 
Case :- CRIMINAL APPEAL No. - 1178 of 2011
 

 
Appellant :- State Of U.P.
 
Respondent :- Nand Kishore & Ors.
 
Counsel for Appellant :- Govt. Advocate
 
Counsel for Respondent :- Sanjai Kumar Singh
 

 
Hon'ble Mrs. Rekha Dikshit,J.

List has been revised. Learned AGA for the State is present.

List showing the names of Sri Sanjay Singh Chauhan and Sri Alok Kumar Singh as learned counsel for the respondent.

List after two weeks.

Order Date :- 13.7.2017

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