Citation : 2017 Latest Caselaw 2318 ALL
Judgement Date : 13 July, 2017
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 19 Case :- SERVICE SINGLE No. - 5408 of 2001 Petitioner :- Meraj Ahmad Respondent :- State Of U.P. Through Secy.Panchyat Raj And 2ors. Counsel for Petitioner :- Shyam Mohan,A.R.Khan,N.K.Dwivedi Counsel for Respondent :- C.S.C.,Jay Shankar Shukla Hon'ble Vivek Chaudhary,J.
On request of learned counsel for petitioner, list on 17.07.2017.
Order Date :- 13.7.2017
psd
(Vivek Chaudhary,J.)
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