Prakash & Others vs State Of U.P.
2017 Latest Caselaw 2316 ALL

Citation : 2017 Latest Caselaw 2316 ALL
Judgement Date : 13 July, 2017

Allahabad High Court

Prakash & Others vs State Of U.P. on 13 July, 2017

Bench: Ravindra Nath Mishra-Ii




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 25
 

 
Case :- CRIMINAL APPEAL No. - 226 of 1993
 

 
Appellant :- Prakash & Others
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- B.M. Sahai,Salil Kr. Srivastava
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Ravindra Nath Mishra-II,J.

1. Heard Sri A.K.Srivastava, learned counsel for appellant and Sri P.K.Tiwari, learned counsel for respondent.

2. Arguments are concluded.

3. Judgment reserved.

Order Date :- 13.7.2017

Pachhere/-

Download the LatestLaws.com Mobile App