Babban Singh & Others vs State
2017 Latest Caselaw 2315 ALL

Citation : 2017 Latest Caselaw 2315 ALL
Judgement Date : 13 July, 2017

Allahabad High Court

Babban Singh & Others vs State on 13 July, 2017

Bench: Ravindra Nath Mishra-Ii




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 25
 

 
Case :- CRIMINAL APPEAL No. - 527 of 1994
 

 
Appellant :- Babban Singh & Others
 
Respondent :- State
 
Counsel for Appellant :- Adesh Kumar Singh,Ashok Kumar Srivastava,B.N. Rai,D.K. Pathak,Kunwar Mukul Rakesh,Prashant Shukla
 
Counsel for Respondent :- Govt. Advocate,Ajmal Khan,T.C.Seth
 

 
Hon'ble Ravindra Nath Mishra-II,J.

1. Sri Mukul Rakesh, learned counsel for appellant is reported to be out of station till 14.07.2017.

2. List thereafter.

Order Date :- 13.7.2017

Pachhere/-

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