Mohd.Haleem vs State Of U.P.
2017 Latest Caselaw 2312 ALL

Citation : 2017 Latest Caselaw 2312 ALL
Judgement Date : 13 July, 2017

Allahabad High Court

Mohd.Haleem vs State Of U.P. on 13 July, 2017

Bench: Ravindra Nath Mishra-Ii




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 25
 

 
Case :- CRIMINAL APPEAL No. - 201 of 1994
 

 
Appellant :- Mohd.Haleem
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- N. Mohan,A.K. Tiwari,Ayodhya Prasad Mishra,Rashid Ahmad
 
Counsel for Respondent :- G.A.
 

 
Hon'ble Ravindra Nath Mishra-II,J.

1. As requested by learned counsel for appellant, list in the next cause list.

Order Date :- 13.7.2017

Pachhere/-

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