Pankaj Kumar Mishra And 2 Others vs State Of U.P. And Another
2017 Latest Caselaw 2301 ALL

Citation : 2017 Latest Caselaw 2301 ALL
Judgement Date : 13 July, 2017

Allahabad High Court

Pankaj Kumar Mishra And 2 Others vs State Of U.P. And Another on 13 July, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 48
 

 
Case :- APPLICATION U/S 482 No. - 25144 of 2016
 

 
Applicant :- Pankaj Kumar Mishra And 2 Others
 
Opposite Party :- State Of U.P. And Another
 
Counsel for Applicant :- Raj Kumar Tripathi
 
Counsel for Opposite Party :- G.A.,Mata Baksh Mishra
 

 
Hon'ble Bachchoo Lal,J.

At the request of learned counsel for the opp. party no. 2, list in the next cause list.

Interim order if any is extended till the next date of listing.

Order Date :- 13.7.2017

Gss

Download the LatestLaws.com Mobile App