Mohan Lal Shaw vs State Of U.P.& Another
2017 Latest Caselaw 2300 ALL

Citation : 2017 Latest Caselaw 2300 ALL
Judgement Date : 13 July, 2017

Allahabad High Court

Mohan Lal Shaw vs State Of U.P.& Another on 13 July, 2017

Bench: Ifaqat Ali Khan




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 56
 

 
Case :- APPLICATION U/S 482 No. - 2428 of 2006
 

 
Applicant :- Mohan Lal Shaw
 
Opposite Party :- State Of U.P.& Another
 
Counsel for Applicant :- Ajay Srivastava
 
Counsel for Opposite Party :- Government Advocate
 

 
Hon'ble Ifaqat Ali Khan,J.

List revised.

None is present except learned A.G.A. for the State of U.P.

The case is passed over for the day.

Order Date :- 13.7.2017

Swati

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