Rishi Pal Singh vs State Of U.P. And 2 Ors.
2017 Latest Caselaw 2291 ALL

Citation : 2017 Latest Caselaw 2291 ALL
Judgement Date : 12 July, 2017

Allahabad High Court

Rishi Pal Singh vs State Of U.P. And 2 Ors. on 12 July, 2017

Bench: Ran Vijai Singh, Ifaqat Ali Khan




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- WRIT - A No. - 29651 of 2017
 

 
Petitioner :- Rishi Pal Singh
 
Respondent :- State Of U.P. And 2 Ors.
 
Counsel for Petitioner :- Vandeep Nath
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Ran Vijai Singh,J.

Hon'ble Ifaqat Ali Khan,J.

The stamp reporter is directed to give a fresh report.

Put up on 20.07.2017 as fresh.

By that time learned counsel appearing for the respondent may seek instruction.

Order Date :- 12.7.2017

Swati

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