Lakhi Chand Ram vs M/S.Scooters India Ltd. Through ...
2017 Latest Caselaw 2289 ALL

Citation : 2017 Latest Caselaw 2289 ALL
Judgement Date : 12 July, 2017

Allahabad High Court

Lakhi Chand Ram vs M/S.Scooters India Ltd. Through ... on 12 July, 2017

Bench: Vivek Chaudhary




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 19
 

 
Case :- SERVICE SINGLE No. - 1415 of 1998
 

 
Petitioner :- Lakhi Chand Ram
 
Respondent :- M/S.Scooters India Ltd. Through M.D./Executive Director
 
Counsel for Petitioner :- B.S.Rawat,Anadi K.Sinha,Manish Kumar,Smt. N. Jain
 
Counsel for Respondent :- S.C.Misra,R.C.Tewari
 

 
Hon'ble Vivek Chaudhary,J.

On request of learned counsel for petitioner, list on its turn.

Order Date :- 12.7.2017

psd

(Vivek Chaudhary,J.)

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