Citation : 2017 Latest Caselaw 2285 ALL
Judgement Date : 12 July, 2017
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 48 Case :- APPLICATION U/S 482 No. - 20828 of 2017 Applicant :- Jagi Ram And 3 Others Opposite Party :- State Of U.P. And Another Counsel for Applicant :- Uma Nath Pandey,Shiv Ram Dubey Counsel for Opposite Party :- G.A. Hon'ble Bachchoo Lal,J.
Learned counsel for the applicants prays for and is granted one week's time to file certified copy of charge-sheet by way of a supplementary affidavit.
Put up on 24.7.2017 as fresh.
Order Date :- 12.7.2017
Gss
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