Pr. Commissioner Of Income Tax ... vs Sri Sanjay Seth Shalimar ...
2017 Latest Caselaw 2279 ALL

Citation : 2017 Latest Caselaw 2279 ALL
Judgement Date : 12 July, 2017

Allahabad High Court

Pr. Commissioner Of Income Tax ... vs Sri Sanjay Seth Shalimar ... on 12 July, 2017

Bench: Sudhir Agarwal, Ravindra Nath Mishra-Ii




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 3
 

 
Case :- INCOME TAX APPEAL No. - 146 of 2015
 

 
Appellant :- Pr. Commissioner Of Income Tax (Central) Lucknow
 
Respondent :- Sri Sanjay Seth Shalimar Apartment Prag Narain Road Lko.
 
Counsel for Appellant :- Manish Misra
 

 
Hon'ble Sudhir Agarwal,J.

Hon'ble Ravindra Nath Mishra-II,J.

1. Steps taken.

2. Office to verify and proceed accordingly.

Order Date :- 12.7.2017

Pachhere/-

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