Ajay Kumar vs State Of U.P. & 6 Others
2017 Latest Caselaw 2278 ALL

Citation : 2017 Latest Caselaw 2278 ALL
Judgement Date : 12 July, 2017

Allahabad High Court

Ajay Kumar vs State Of U.P. & 6 Others on 12 July, 2017

Bench: Bharati Sapru, Mahboob Ali




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - C No. - 68610 of 2015
 

 
Petitioner :- Ajay Kumar
 
Respondent :- State Of U.P. & 6 Others
 
Counsel for Petitioner :- Yagyavalk Pandey
 
Counsel for Respondent :- C.S.C.,Nikhil Kumar Yadav,Rohan Gupta
 

 
Hon'ble Bharati Sapru,J.

Hon'ble Mahboob Ali,J.

The petitioner fails to disclose in the writ petition any details as to how he has a common cause in order to maintain this petition as a PIL.

The writ petition has no merit and it is accordingly dismissed.

Order Date :- 12.7.2017

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