Allaudeen & 4 Others vs State Of U.P. & 2 Others
2017 Latest Caselaw 2275 ALL

Citation : 2017 Latest Caselaw 2275 ALL
Judgement Date : 12 July, 2017

Allahabad High Court

Allaudeen & 4 Others vs State Of U.P. & 2 Others on 12 July, 2017

Bench: Bharati Sapru, Mahboob Ali




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - C No. - 52412 of 2015
 

 
Petitioner :- Allaudeen & 4 Others
 
Respondent :- State Of U.P. & 2 Others
 
Counsel for Petitioner :- K. Ajit
 
Counsel for Respondent :- C.S.C.,Q.H. Siddiqui
 

 
Hon'ble Bharati Sapru,J.

Hon'ble Mahboob Ali,J.

Shri K.Ajit, learned counsel for the petitioner prays for and is allowed two weeks' time to file a fresh amendment application.

List thereafter.

Order Date :- 12.7.2017

pks

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