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Commissioner Central Excise ... vs M/S Raunaq International Limited ...
2017 Latest Caselaw 2272 ALL

Citation : 2017 Latest Caselaw 2272 ALL
Judgement Date : 12 July, 2017

Allahabad High Court
Commissioner Central Excise ... vs M/S Raunaq International Limited ... on 12 July, 2017
Bench: Sudhir Agarwal, Ravindra Nath Mishra-Ii



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 3
 

 
Case :- CENTRAL EXCISE APPEAL No. - 4 of 2016
 

 
Appellant :- Commissioner Central Excise Lucknow
 
Respondent :- M/S Raunaq International Limited Amar Nagar Faridabad Haryan
 
Counsel for Appellant :- Dipak Seth
 
Counsel for Respondent :- Rajesh Tewari
 

 
Hon'ble Sudhir Agarwal,J.

Hon'ble Ravindra Nath Mishra-II,J.

1. Sri Dipak Seth, learned counsel for appellant has sought adjournment on the ground of his illness.

2. List this case on 17.07.2017.

Order Date :- 12.7.2017

Pachhere/-

 

 

 
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