M/S Jagdish Trtansport Corp.And 4 ... vs Union Of India Thr.Ministry Of ...
2017 Latest Caselaw 2269 ALL

Citation : 2017 Latest Caselaw 2269 ALL
Judgement Date : 12 July, 2017

Allahabad High Court

M/S Jagdish Trtansport Corp.And 4 ... vs Union Of India Thr.Ministry Of ... on 12 July, 2017

Bench: Sudhir Agarwal, Ravindra Nath Mishra-Ii




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 3
 

 
Case :- MISC. BENCH No. - 4858 of 2008
 

 
Petitioner :- M/S Jagdish Trtansport Corp.And 4 Ors
 
Respondent :- Union Of India Thr.Ministry Of Finance And 2 Ors
 
Counsel for Petitioner :- P Agarwal,9,Pradeeo Agrawal,Rohit Nandan Shukla
 
Counsel for Respondent :- A.S.G.,D.D.Chopra,Ghaus Beg,Mr. Sidharth Dhaon
 

 
Hon'ble Sudhir Agarwal,J.

Hon'ble Ravindra Nath Mishra-II,J.

1. As requested by learned counsel for petitioner, list in the next cause list.

Order Date :- 12.7.2017

Pachhere/-

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