Union Of India vs Mohd.Hamid
2017 Latest Caselaw 2267 ALL

Citation : 2017 Latest Caselaw 2267 ALL
Judgement Date : 12 July, 2017

Allahabad High Court

Union Of India vs Mohd.Hamid on 12 July, 2017

Bench: Vivek Chaudhary




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 19
 

 
Case :- SERVICE SINGLE No. - 4816 of 1998
 

 
Petitioner :- Union Of India
 
Respondent :- Mohd.Hamid
 
Counsel for Petitioner :- B.B.Saxena,Asit Kumar Chaturvedi,Syed Husain
 
Counsel for Respondent :- S.P.Maurya,C.S.C.,H.S.Tewari,J.N.Mishra
 

 
Hon'ble Vivek Chaudhary,J.

On request of learned counsel for respondent, list on its turn.

Order Date :- 12.7.2017

psd

(Vivek Chaudhary,J.)

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