Vinod Kumar Panday vs Distt. Inspector Of School
2017 Latest Caselaw 2265 ALL

Citation : 2017 Latest Caselaw 2265 ALL
Judgement Date : 12 July, 2017

Allahabad High Court

Vinod Kumar Panday vs Distt. Inspector Of School on 12 July, 2017

Bench: Vivek Chaudhary




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 19
 

 
Case :- SERVICE SINGLE No. - 6290 of 1996
 

 
Petitioner :- Vinod Kumar Panday
 
Respondent :- Distt. Inspector Of School
 
Counsel for Petitioner :- S.C.Misra,A.K. P Bistaul,N.N.Jaiswal,Pt S Chandra,Umajeet Gupta
 
Counsel for Respondent :- C.S.C.,G.P.Tripathi,Har Govind Singh Parihar
 

 
Hon'ble Vivek Chaudhary,J.

On request of learned counsel for petitioner, the case is adjourned for today.

List on its turn.

Order Date :- 12.7.2017

psd

(Vivek Chaudhary,J.)

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