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Harish Chandra Singh vs D.I.O.S., Faizabad & Others
2017 Latest Caselaw 2263 ALL

Citation : 2017 Latest Caselaw 2263 ALL
Judgement Date : 12 July, 2017

Allahabad High Court
Harish Chandra Singh vs D.I.O.S., Faizabad & Others on 12 July, 2017
Bench: Vivek Chaudhary



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 19
 

 
Case :- SERVICE SINGLE No. - 3723 of 1995
 

 
Petitioner :- Harish Chandra Singh
 
Respondent :- D.I.O.S., Faizabad & Others
 
Counsel for Petitioner :- Y.S.Lohit,P K Singh Vats
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Vivek Chaudhary,J.

On request of learned counsel for petitioner, list on its turn.

Order Date :- 12.7.2017

psd

(Vivek Chaudhary,J.)

 

 

 
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