Rudra Narain Mishra vs State Of U.P.
2017 Latest Caselaw 2256 ALL

Citation : 2017 Latest Caselaw 2256 ALL
Judgement Date : 12 July, 2017

Allahabad High Court

Rudra Narain Mishra vs State Of U.P. on 12 July, 2017

Bench: Vivek Chaudhary




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 19
 

 
Case :- SERVICE SINGLE No. - 4182 of 1998
 

 
Petitioner :- Rudra Narain Mishra
 
Respondent :- State Of U.P.
 
Counsel for Petitioner :- S.S.L.Srivastava,Awadhesh Kumar Singh
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Vivek Chaudhary,J.

On request of learned counsel for petitioner, the case is passed over for today.

List on its turn.

Order Date :- 12.7.2017

psd

(Vivek Chaudhary,J.)

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