Ram Udit vs D.I.O.S.Sultanpur
2017 Latest Caselaw 2252 ALL

Citation : 2017 Latest Caselaw 2252 ALL
Judgement Date : 12 July, 2017

Allahabad High Court

Ram Udit vs D.I.O.S.Sultanpur on 12 July, 2017

Bench: Vivek Chaudhary




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 19
 

 
Case :- SERVICE SINGLE No. - 4784 of 1998
 

 
Petitioner :- Ram Udit
 
Respondent :- D.I.O.S.Sultanpur
 
Counsel for Petitioner :- M.S.Rathore,Jitendra Kumar Pandey
 
Counsel for Respondent :- C.S.C.,R.R.Upadhyaya,Vivek Tripathi
 

 
Hon'ble Vivek Chaudhary,J.

Learned counsel for petitioner prays for and is granted a week's time to file reply to the application for intervention,impleadment filed by Satya Dev Mishra.

List in next cause list.

Order Date :- 12.7.2017

psd

(Vivek Chaudhary,J.)

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